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[Cites 0, Cited by 0] [Section 176] [Entire Act]

State of Madhya Pradesh - Subsection

Section 176(b) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(b)[ 'Salary' includes payment pay, special payment, purchase payment also officiating pay in case of confirmed Board servant holding higher post but does not include other allowances] [Substituted by Notification No. Mt-1-52-76. dated 3-4-1976.].