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[Cites 1, Cited by 11]

Himachal Pradesh High Court

Bimla Devi vs . Hrtc And Others on 10 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Bimla Devi vs. HRTC and others CWP No.556 of 2023 .

10.05.2023 Present: Mr. Surender Sharma, Advocate, for the petitioner.

Mr. Nek Raj, Advocate, vice Mr. Vikas Rajput, Advocate, for the respondents.

Reply/instructions be positively filed/obtained within two weeks, failing which, the erring official(s)/Officer(s), shall personally remain present alongwith relevant record, to assist the Court on the next date of hearing.

List on 24.5.2023.



                                                     ( Tarlok Singh Chauhan )


                                                        Acting Chief Justice




                                                        ( Virender Singh )
                 May 10, 2023 (KS)                            Judge






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