Supreme Court - Daily Orders
Hardawari vs The State Of Haryana Thr. Collector on 17 April, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.34 COURT NO.9 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No....../2017
CC No(s).7834/2017
(Arising out of impugned final judgment and order dated 10/11/2016
in RFA No.4560/2015 passed by the High Court Of Punjab & Haryana At
Chandigarh)
HARDAWARI Petitioner(s)
VERSUS
STATE OF HARYANA AND ORS Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 17/04/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mrs. Amita Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.10188 of 2017 @ CC No.5298 of 2017.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.04.17 17:19:10 IST Reason: