Delhi High Court - Orders
Sunil Kumar Aledia vs Govt. Of Nct Of Delhi & Ors on 2 February, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Rajnish Bhatnagar
$~S-1.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2991/2020 and CM Nos. 11919/2020 & 25409/2020
SUNIL KUMAR ALEDIA ..... Petitioner
Through: Mr. Shiven Verma, Advocate along
with the petitioner in person and
Avinash Sharma.
versus
GOVT. OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr Sanjoy Ghose, ASC, with Ms
Urvi Mohan, for GNCTD / BOCW
S K Sethi advocate for DSLSA
Ms. Shyel Trehan, Mr. Chirayu Jain
and Mr. Rohan Poddar, - Advocates
for Intervenor - NCC-CL
Tarveen Singh Nanda, Standing
Counsel, Delhi Cantonment Board
Mr. Chinmoy Pradip Sharma with
Mr. Kush Sharma, Mr. Varun Sharma
and Mr.Irfan Haseib, Advocates for
intervenor Mr. Sukhbir Sharma.
Mr. Chetan Sharma, ASG with Mr.
Kirtiman Singh, CGSC, Mr. Vinay
Yadav, Mr. Akshay Gadeock, Mr.
Amit Gupta, Mr. Sahaj Garg, Mr. R.
Venkat Prabhat, Advocates for UOI.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 02.02.2021 Considering that the Roster has changed, it would not be possible to continue with the hearing of this petition in this combination. Accordingly, Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:04.02.2021 06:12 the matter is released from part heard.
List after obtaining orders of Honourable the Chief Justice on 11.02.2021.
All the parties who were directed to remain present today shall remain present on the next date of hearing.
VIPIN SANGHI, J RAJNISH BHATNAGAR, J FEBRUARY 02, 2021 N.Khanna Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:04.02.2021 06:12