Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(c) in The Orissa Shops and Commercial Establishments Rules, 1958 (c)The fees chargeable for transfer of registration certificate shall be [fifty per cent of the amount in the manner specified in Rule 5]
