Punjab-Haryana High Court
Anil Kumar vs Vimal Kumar on 15 July, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Crl.Misc.No.M-13702 of 2008
Date of Decision: 15.7.2008
Anil Kumar
....Petitioner.
Vs.
Vimal Kumar
..Respondent.
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present : Mr. Amit Parashar, Advocate for the petitioner.
RAKESH KUMAR JAIN, J.(Oral)
Counsel for the petitioner prays for withdrawal of the petition with liberty to file appropriate proceedings in the competent court in accordance with law.
Dismissed as withdrawn.
(RAKESH KUMAR JAIN) 15.7.2008 JUDGE Meenu