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Union of India - Section

Section 27 in The Forest (Conservation) Rules, 2003

27. Specific recommendations of the Deputy Conservator of Forests for acceptance or otherwise of the proposal with reasons.

Date: .................. Signature
Place: ................. (Name in Block letter)
  Designation
  Address (of User Agency)
  State serial No. of proposal ---------------
  (To be filled up by the Nodal Officer with date ofreceipt)
Part - III (To be filled by the concerned Conservator of Forests)