Supreme Court - Daily Orders
Union Of India vs Imtiaz Iqbal Pothiwala on 28 November, 2018
Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.805 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 30954/2018
(Arising out of impugned final judgment and order dated 16-10-2018
in CA No. 15/2007 passed by the High Court Of Judicature At Bombay)
UNION OF INDIA & ANR. Petitioners
VERSUS
IMTIAZ IQBAL POTHIWALA & ORS. Respondents
Date : 28-11-2018 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioners
Ms. Binu Tamta, Adv. (mentioned by)
Mr. B. Krishna Prasad, AOR
For Respondents
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board. List the matter on 7.12.2018 before the appropriate Bench as per the roster.
(Deepak Guglani) (Anand Prakash)
Court Master Court Master
Signature Not Verified
Digitally signed by
DEEPAK GUGLANI
Date: 2018.11.28
17:09:04 IST
Reason: