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Supreme Court - Daily Orders

Union Of India vs Imtiaz Iqbal Pothiwala on 28 November, 2018

Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.805                                   COURT NO.1                        SECTION IX

                                  S U P R E M E C O U R T O F          I N D I A
                                          RECORD OF PROCEEDINGS

                         Petition for Special Leave to Appeal (C) No. 30954/2018

     (Arising out of impugned final judgment and order dated 16-10-2018
     in CA No. 15/2007 passed by the High Court Of Judicature At Bombay)

     UNION OF INDIA & ANR.                                                   Petitioners

                                                       VERSUS

     IMTIAZ IQBAL POTHIWALA & ORS.                                           Respondents

     Date : 28-11-2018 This matter was MENTIONED today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                            HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioners
                                      Ms. Binu Tamta, Adv. (mentioned by)
                                      Mr. B. Krishna Prasad, AOR

     For Respondents


                             UPON hearing the counsel the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board. List the matter on 7.12.2018 before the appropriate Bench as per the roster.





                           (Deepak Guglani)                            (Anand Prakash)
                             Court Master                                Court Master




Signature Not Verified

Digitally signed by
DEEPAK GUGLANI
Date: 2018.11.28
17:09:04 IST
Reason: