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Madhya Pradesh High Court

Shambhu Prasad vs The State Of Madhya Pradesh on 3 April, 2018

THE HIGH COURT OF MADHYA PRADESH CRA-3021-2017 (SHAMBHU PRASAD Vs THE STATE OF MADHYA PRADESH) 9 Jabalpur, Dated : 03-04-2018 At the request of learned counsel for the appellant, case is adjourned.

List the matter after six weeks.





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      (S.K. SETH)                                                (ANURAG SHRIVASTAVA)




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MADHYA PRADESH JABALPUR, postalCode=482001, st=Madhya SHAR Pradesh, rt 2.5.4.20=f7f742971a5ef6b5e7a5a 4a92f47acea605d9ec1c8dbffbe2f aef4e41e309685, ou 2.5.4.45=03210088B6FE9356E7E4 MA DD80C208D99F530F948044995F 74F89036E2FF50AE0FD333EE, C cn=VINOD SHARMA Date: 2018.04.05 23:05:16 -07'00' h ig H