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[Cites 0, Cited by 0] [Section 21B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21B(5) in The U.P. Secondary Education Services Selection Board Act, 1982

(5)If such other teacher to whom offer of appointment is made also fails to join then the same process shall be repeated until the list of reserve pool teachers of the district in the subject is exhausted.