Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 1 in The Assam Amusements and Betting Tax Rules, 1939 1. Title. - These rules may be called the Assam Amusements and Betting Tax Rules, 1939 shall come into force on the 1st August, 1939.
