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[Cites 0, Cited by 0] [Section 77(5)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(5)(i) in Life Insurance Corporation of India (Staff) Regulations, 1960

(i)where the penalty of dismissal is imposed on an employee for any act involving violence against the management or other employees or any riotous or disorderly behaviour in or near the place of employment, the gratuity payable to him shall stand wholly forfeited; and