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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Rajasthan - Subsection

Section 99(c) in Rajasthan Panchayati Raj Rules, 1996

(c)In case of payment of water tax is not made by the person within seven days rebate will not be allowed and full amount of bill shall be recovered through process of attachment warrant after giving 15 days notice.