Section 29 in The Rajasthan Homoeopathic Medicine Rules, 1971
29. Restoration of names to the Register.
- Application for reentry in the Register of a name removed under section 36 shall be accompanied by the following documents, namely:-(a)the applicant's certificate, degree or diploma, if any;(b)his certificate of registration in original if the same has not been already returned.The Board may prescribe the Form of such applications.
