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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Goa - Subsection

Section 11(3)(b) in The Goa Judicial Service Rules, 2005

(b)A list of all candidates considered for promotion shall be prepared in order of cumulative grade obtained by them as a result, of evaluation referred to in clause (a) of this sub-rule.