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State of Uttar Pradesh - Section

Section 8 in The U.P. Economizer Rules, 1959

8. Note of transferred and dismantled economizers.

- Whenever an economizers or part of an economizer has been transferred to another State or broken up, the fact shall be noted in the register. In the case of an economizer which has been condemned, the Registration Book and the Memorandum of Inspection Book shall contain an entry to that effect.