Section 61(7)(e) in The Bihar irrigation Act, 1997

[Cites 0, Cited by 0] [Section 61(7)] [Section 61] [Entire Act]

(e)assist the Canal Office :-

(i)in detecting and preventing encroachment on the irrigation work and on the lands appertaining thereto;

(ii)for preventing damage to the irrigation work;

(iii)for repairing any damage caused to the irrigation work;

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