Supreme Court - Daily Orders
Authorised Officer vs M/S Marg Realities Ltd. on 27 October, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.53 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
27334-27336/2017
(Arising out of impugned final judgment and order dated 16-06-2017
in WP No. 7633/2017, WP No. 6882/2017 and WP No. 6376/2017 passed
by the High Court Of Judicature At Madras)
AUTHORISED OFFICER Petitioner(s)
VERSUS
M/S MARG REALITIES LTD. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 27-10-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. E.Omprakash, Sr. Adv.
Ms. Madhusmita Bora, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
There shall be stay of operation of the impugned order in the meantime.
(SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2017.10.28 13:05:02 IST Reason: