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Union of India - Section

Section 88 in The Electricity Act, 2003

88. Objects of State Advisory Committee.–

The objects of the State Advisory Committee shall be to advise the Commission on–
(i)major questions of policy;
(ii)matters relating to quality, continuity and extent of service provided by the licensees;
(iii)compliance by licensees with the conditions and requirements of their licence:
(iv)protection of consumer interest; and
(v)electricity supply and overall standards of performance by utilities.
Appropriate Commission – other provisions