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State of Rajasthan - Section

Section 31 in The Rajasthan Khadi and Village Industries Board Act, 1955

31. Supplementary programme and budget.

- The Board may submit a supplementary programme and a supplementary budget for the sanction of the State Government in the prescribed form and the provisions of sub-section (2) of section 28 and sections 29 and 30 shall apply to such supplementary programme and supplementary budget respectively.