Section 21 in The Tripura Courts Stenographers' Service Rules, 1983
21. Transfer.
(1)The District and Sessions Judges may transfer a Cadre officer of any Grade from one office or Sub-Division to another within his judgeship.(2)The concerning District and Sessions Judges of Tripura with the approval of the Gauhati High Court may transfer a Cadre officer of any Grade from any Judgeship to the other.
