Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 69(1)(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)all funds which, immediately before the declaration and constitution of the Corporation under sections 3 and 4 of this Act, vested in any body or local authority of the Municipal area or any part thereof, if any;