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State of Rajasthan - Section

Section 76 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

76.

Any patwari, Girdawar, Quanungo, Naib Tehsildar or any other Revenue Officer may, at any time, enter on and inspect any land for the benefit of which a loan has been granted, or any work which is in progress thereon.Repeal