Section 51(1)(iv) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947

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State of Gujarat - Subsection

Section 51(1)(iv) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947

(iv)affect any investigation, legal proceeding or remedy in respect of any such right, privilege, obligation, liability, penalty, forfeiture or punishment as aforesaid; and

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State of Gujarat - Subsection

Section 51(1)(iv) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947