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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(b) in Prevention Of Collision On National Waterways Regulations, 2002

(b)A vessel less than 10 m in length, a vessel under oars may exhibit a lantern and shall have ready at hand an electric torch which shall be exhibited in sufficient time to prevent collision.