Section 2(a) in The West Bengal Comprehensive Area Development Act, 1974
(a)"agricultural production" includes production of agriculture, horticulture, pisciculture, forestry, sericulture, bee-keeping, dairy farming, piggery and poultry farming and also includes such other types of production as are ancillary or incidental thereto and as the State Government may, by notification in the Official Gazette, specify as agricultural production;
