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State of Bihar - Section

Section 50E in The Court of Wards Act, 1879

50E. Manager to keep accounts and furnish information.

- The manager shall-
(a)keep clear and accurate accounts of the trust property; and
(b)at all reasonable times (not exceeding twice a year), at the request of the beneficiaries, furnish them with such information as may be required regarding the estate of the trust property.