Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19B] [Entire Act] State of Uttar Pradesh - Subsection Section 19B(k) in Roorkee University Act 1947 (k)maintain contact with employer organizations with a view to, access their changing needs for the pattern of education required to be imparted by the University.
