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[Cites 0, Cited by 0] [Section 35(35)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(35)(j) in The Rajasthan Small Causes Courts Ordinance, 1950

(j)for an act which is, or, save hero the provisions of Chapter IV of the Penal Code, would be an offence punishable under Chapter XVII of the said Code;