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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(c) in Punjab Boiler Attendants Rules, 1961

(c)The holder of a first class certificate may, with the consent in writing of the Chief Inspector, be relieved by a person holding a certificate of second class for a period which may extend to seven consecutive days which, in special circumstances, the Chief Inspector may extend to any length of time not exceeding thirty days at a time.