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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(2)(b) in Gujarat Civil Services (Conduct) Rules, 1971

(b)participate in a radio broadcast or contribute an article or write a letter to news-paper or periodical. either in his own name of anonymously, or pseudonymously or in the name or any other person :