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Gujarat High Court

Wind World India Limitedthrough Its ... vs Deputy Conservator Of Forest on 6 August, 2021

Author: Nikhil S. Kariel

Bench: Nikhil S. Kariel

     C/SCA/10736/2021                            ORDER DATED: 06/08/2021




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              R/SPECIAL CIVIL APPLICATION NO. 10736 of 2021

==========================================================
            WIND WORLD INDIA LIMITEDTHROUGH ITS RESOLUTION
                     PROFESSIONAL SHAILEN SHAH
                                  Versus
               DEPUTY CONSERVATOR OF FOREST & 7 other(s)
==========================================================
Appearance:
MR NAVIN PAHWA, SR. ADVOCATE FOR MR RAVI N PAHWA(11493) for
the Petitioner(s) No. 1
 for the Respondent(s) No. 1,2,3,4,7,8
MR KEYUR GANDHI FOR NANAVATI ASSOCIATES(1375) for the
Respondent(s) No. 5,6
==========================================================

 CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL

                             Date : 06/08/2021

                              ORAL ORDER

Heard learned Advocate Mr. Navin Pahwa for learned Advocate Mr. Ravi Pahwa for Thakkar and Pahwa Advocates for the petitioner, learned AGP Mr. Ishan Joshi on behalf of the respondent State Authorities and learned Advocate Mr. Keyur Gandhi for the respondent Nos. 5 and 6.

Stand over to 13.08.2021.

(NIKHIL S. KARIEL,J) BDSONGARA Page 1 of 1 Downloaded on : Sat Aug 07 19:47:17 IST 2021