Gujarat High Court
Wind World India Limitedthrough Its ... vs Deputy Conservator Of Forest on 6 August, 2021
Author: Nikhil S. Kariel
Bench: Nikhil S. Kariel
C/SCA/10736/2021 ORDER DATED: 06/08/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 10736 of 2021
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WIND WORLD INDIA LIMITEDTHROUGH ITS RESOLUTION
PROFESSIONAL SHAILEN SHAH
Versus
DEPUTY CONSERVATOR OF FOREST & 7 other(s)
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Appearance:
MR NAVIN PAHWA, SR. ADVOCATE FOR MR RAVI N PAHWA(11493) for
the Petitioner(s) No. 1
for the Respondent(s) No. 1,2,3,4,7,8
MR KEYUR GANDHI FOR NANAVATI ASSOCIATES(1375) for the
Respondent(s) No. 5,6
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CORAM:HONOURABLE MR. JUSTICE NIKHIL S. KARIEL
Date : 06/08/2021
ORAL ORDER
Heard learned Advocate Mr. Navin Pahwa for learned Advocate Mr. Ravi Pahwa for Thakkar and Pahwa Advocates for the petitioner, learned AGP Mr. Ishan Joshi on behalf of the respondent State Authorities and learned Advocate Mr. Keyur Gandhi for the respondent Nos. 5 and 6.
Stand over to 13.08.2021.
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