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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Bombay Presidency - Subsection

Section 16(2) in The Bombay Electricity Duty Rules, 1962

(2)On receipt of an application under sub-rule (1), the Industries Commissioner shall, after such inquiry as he deems fit, assign a registration number to the applicant, and intimate the registration number assigned, to the Electrical Inspector.