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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)Special precaution, such as, provision of mats, sling nets, boxes and high-side trays or pallets, shall be taken to prevent breakage of or/damage to containers of dangerous substances during loading, unloading and otherwise handling.