Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(vii) in The Orissa Kendu Leaves Manual, 1973 (vii)Drawing up of a binding programme in his area, recruitment or binding labourers and proper grading and binding at the binding centres as per work schedule as delivery schedule;
