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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(1)(h) in The M.P. Foreign Liquor Rules, 1996

(h)[ Minimum selling price as directed by the Excise Commissioner.] [Inserted by Notification No. (09) B-1-16-2004-CT-IV, dated 12-3-2004.]