[S.0.378] [No. F. 15(20) mines/Gr. II/ 94 dated 18.3.2002, published in Rajasthan Gazette EO-4(Ga)II dated 18.3.2002 page 489-490.]:In exercise of the powers conferred by Rule 42 of the Rajasthan Minor Mineral Concession Rules, 1986 read with clause 19 of this department's Notification No. F.15(20)Khan/Gr.11/94, dated 1-3-2002 (Marble Policy, 2002), the State Government hereby authorises the officers of the Mines & Geology Department mentioned in Column No. 2 of the Schedule, to exercise the powers of approval of mining plan of Marble for the area of districts mentioned against them in Column No. 3 of the Schedule, namely:
