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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2) in U.P. Jail Executive Subordinate (Non-Gazetted) Service Rules, 1980

(2)the inter se seniority of persons appointed to the posts of Deputy Jailor by promotion shall be the same as it was in the substantive post held by them at the time of promotion; and