Madhya Pradesh High Court
M/S Ranjit Buildcon Limited vs The State Of Madhya Pradesh on 12 March, 2019
1 WP-5016-2019 The High Court Of Madhya Pradesh WP-5016-2019 (M/S RANJIT BUILDCON LIMITED Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 12-03-2019 Shri Naman Nagrath, learned Senior Counsel with Shri Jubin Prasad, for the petitioner.
Shri Sourabh Sunder, learned Govt. Advocate for the State. The learned Senior Counsel appearing for the petitioner prays for and is permitted to file an application for amendment today itself.
As prayed, list in the next week.
(RAVI SHANKAR JHA) (SANJAY DWIVEDI)
JUDGE JUDGE
sj
Digitally signed by SUSHEEL KUMAR
JHARIYA
Date: 13/03/2019 12:02:18