Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Tripura - Subsection Section 24(a) in Tripura Weights and Measures (Enforcement) Act, 1967 (a)for the grant of licences under section 14, for manufacture, repair or sale of weights and measures and weighing and measuring instruments; and
