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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(4)The hull return system of distribution shall not be used in any ship : Provided that the Central Government may exempt any ship other than a tanker from complying with the requirements of this sub-rule.