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[Cites 0, Cited by 0] [Section 472] [Entire Act]

State of Rajasthan - Subsection

Section 472(b) in Rules of the High Court of Judicature for Rajasthan, 1952

(b)The list of candidates shall be divided into two parts, the first containing the names of candidates to whom clause (a) of rule 468(i) applies and the second part containing the names of candidates to whom clause (b) of rule 468(i) applies.