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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(61) in Meghalaya Interpretation and General Clauses Act, 1972

(61)"sign" with its grammatical variations and cognate expressions, used with reference to a person who is unable to write his name, includes marks" with its grammatical variations and cognate expressions ;