Supreme Court - Daily Orders
Shahabad Co-Op Sugar Mills Ltd. vs Cit, Aayakar Bhawan, Sec.13, Karnal on 3 July, 2014
J ITEM NO.34 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11370/2014
(Arising out of impugned final judgment and order dated
24/10/2013 in ITA 235/2009 passed by the High Court Of Punjab &
Haryana At Chandigarh)
SHAHABAD CO-OP SUGAR MILLS LTD. Petitioner(s)
VERSUS
CIT, AAYAKAR BHAWAN, SEC.13, KARNAL Respondent(s)
(With prayer for interim relief and office report)
WITH
SLP(C) No. 11553/2014
(With prayer for Prayer for Interim Relief and Office Report)
SLP(C) No. 11561/2014
(With prayer for Interim Relief and Office Report)
Date : 03/07/2014 These petitions were called on
for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE M.Y. EQBAL
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Manoj Swarup, Adv.
Ms. Neha Kedia, Adv.
Mr.Utsav Sidhu, Adv.
Mr. Karan Kapoor, Adv.
Mr. Rohit Kumar Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Dismissed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Signature Not Verified Digitally signed by Court Master Asstt. Registrar Charanjeet Kaur Date: 2014.07.03 17:22:38 IST Reason: