Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc. & Anr on 15 November, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~25 & 30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
25
+ C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
PARLE AGRO PRIVATE LIMITED ..... Petitioner
Through: Mr. Sudhir Chandra, Senior
Advocate with Mr. Ankur Sangal,
Ms. Pragya Mishra and Mr. Shashwat
Rakshit, Advocates.
versus
PEPSICO INC. & ANR. ..... Respondents
Through: Mr. A.S. Chandhiok, Senior
Advocate with Mr. Dheeraj Nair,
Mr. Manish K. Jha, Ms. Shruti Dass and
Mr. Shivansh, Advocates for R-1.
Mr. Dheeraj Nair, Mr. Manish K. Jha and
Ms. Shruti Dass, Advocates for R-2.
30
+ CS(COMM) 268/2021 & I.A. 7170/2021, 9591/2021
PEPSICO, INC. & ANR. ..... Plaintiffs
Through: Mr. A.S. Chandhiok, Senior
Advocate with Mr. Dheeraj Nair,
Mr. Manish K. Jha, Ms. Shruti Dass,
Ms. Avni Sharma and Mr. Shivansh,
Advocates for P-1.
Mr. Dheeraj Nair, Mr. Manish K. Jha and
Ms. Shruti Dass, Advocates for P-2.
versus
PARLE AGRO PRIVATE LIMITED ..... Defendant
Through: Mr. Sudhir Chandra, Senior
Advocate with Mr. Ankur Sangal,
Ms. Pragya Mishra and Mr. Shashwat
Rakshit, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 15.11.2022 List for further hearing on 25.11.2022.
JYOTI SINGH, J Signature Not Verified NOVEMBER 15, 2022/rk Digitally Signed By:KAMAL KUMAR Signing Date:17.11.2022 15:15:13