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[Cites 0, Cited by 0] [Section 2(72)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(72)(ii) in The Companies Act, 2013

(ii)the Infrastructure Development Finance Company Limited, referred to in clause (vi) of sub-section (1) of section 4A of the Companies Act, 1956 (1 of 1956) so repealed under section 465 of this Act;