Section 3(2A) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
(2A)For every smaller urban area so specified by the State Government under sub-section (2), there shall be constituted a Municipal Council known by the name ............................ Municipal Council.] [Sub-sections (1), (2), and (2A) were substituted by Maharashtra 41 of 1994, Section 109(a).]
