Delhi High Court - Orders
Uppal Builders Private Limited vs Dr. Lal Path Labs (P) Ltd on 15 May, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 168/2023
UPPAL BUILDERS PRIVATE LIMITED
..... Petitioner
Through: Mr.L.B. Rai, Adv.
versus
DR. LAL PATH LABS (P) LTD.
..... Respondent
Through: Mr.Akhil Anand &
Mr.Himanshu Vij, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 15.05.2023 I.A. 9414/2023
1. This application has been filed by the petitioner seeking amendment in the prayer clause of the petition. As the petition is at an initial stage of hearing and even notice has not been issued in the main petition, the application is allowed and the amended petition is taken on record.
2. The application stands disposed of.
NAVIN CHAWLA, J MAY 15, 2023/rv This is a digitally signed order.
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