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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(3)(d) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(d)a list of members who attended such general meeting and a list of members who voted for or against the resolution in such general meeting.