Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Patna High Court

Jitendra Kumar Verma & Ors vs The State Of Bihar & Ors on 3 November, 2015

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

       IN THE HIGH COURT OF JUDICATURE AT PATNA

                    Civil Writ Jurisdiction Case No.9575 of 2015
===========================================================
1. Jitendra Kumar Verma, S/o - Sri Jagdish Prasad, resident of Vill. - Pokshi, P.O.
    - Keshauri, P.S. - Pakribarwan, District - Nawada, PIN - 805132.
2. Abhinav Kumar, S/o Premchand Ram, resident of Vill. - Kishanpura, P.O. -
    Sripalur, P.S. - Koilwar, District - Ara (Bhojpur).
3. Khushboo Kumari, D/o - Damodar Prasad, resident of C/o - Gita Devi (Nurse),
    Primary Health Center, Jalalpur, P.O. + P.S. - Jalalpur, District - Saran.
4. Jyoti Kumari, D/o - Ramesh Prasad Singh, resident of Vill. - Pratappur, P.S. -
    Karja, P.O. - Pratappur, Muzaffarpur, PIN - 848504.
5. Priyanka Kumari, D/o - Jitendra Sharma, resident of Vill. - Ankupur, P.O. -
    Belkhara, P.S. - Rampurchauram, District - Arwal.
6. Ashok Kumar, S/o - Jitendra Sah, resident of At + P.O. - Temtha, P.S. -
    Parbatta, District - Khagaria, PIN - 851216.
7. Nidhi Kumari, D/o - Braj Bhushan Mishra, resident of Vill. - Berain, P.O. -
    Khuthan, P.S. - Imadpur, District - Ara (Bhojpur).
8. Ishwar Chandra Mandal, S/o - Ram Dev Mandal, resident of Vill. + P.O. -
    Majhua, Ward No. 7, Tola - Barewa via Forbesganj, District - Araria, PIN -
    854318.
9. Rinku Kumari, D/o - Ravindra Prasad, resident of Vill. - Basraj Bigha, P.O. -
    Tehta, P.S. - Makhdumpur, District - Jehanabad, PIN - 804427.
10. Sona Bharti, D/o - Upendra Prasad Yadav, resident of Vill. - A.M.Y. Safiabad,
    P.O. - Safiabad, P.S. - Kashim Bazar, District - Munger, PIN - 811201.
11. Kajal Kumari, D/o - Ramotar Bhagat, resident of At Agarh, P.O. - Mangarwara,
    P.S. - Srinagar, District - Madhepura, PIN - 852112.
12. Raju Kumar Paswan, S/o - Baleshwar Paswan, resident of At + P.O. - Paharpur,
    P.S. - Balhia, District - Begusarai, PIN - 851211.
13. Rashmi Rani, D/o - Subhash Chandra Mandal, resident of At - Bari Durga
    Sthan, Rosera, P.O. + P.S. - Rosera, Ward No. 3, District - Samastipur, PIN -
    848210.
14. Bimala Kumari, D/o - Ramlakhan Sah, resident of At Ganhari, P.S. - Hathauri,
    P.O. - Rahiya Konchi, District - Samastipur - 848209.
15. Md. Imran Ahmed, S/o - Md. Akramuddin, resident of Vill. + P.O. + P.S. -
    Sigori, Via - Paliganj, District - Patna.
16. Mustaque Alam, S/o - Moinuddin Ansari, resident of Vill. + P.O. + P.S. -
    Sigori, Via - Paliganj, District - Patna.
17. Kishor Kumar, S/o Hira Sah, resident of Vill. + P.O. + P.S. - Sirisiya, District -
    West Champaran, PIN - 845450.
18. Mohan Kumar Ram, S/o - Satanarayan Ram, resident of Vill. + P.O. - Banni,
    P.S. - Dhansoi, District - Buxar, PIN - 802128.
19. Rani Kumari, D/o - Gajendra Prasad Yadav, resident of Vill. + P.O. - Ravipatty,
    via - Kumar Khand, District - Madhepura, PIN - 852112.
20. Rupam Kumari, D/o - Ashok Kumar Mahto, resident of C/o - Shyamsundar
    Singh, Sharda Nagar, Rosera, Samastipur, PIN - 848210.
21. Kanchan Kumari, D/o - Ganga Prasad Yadav, resident of At Sharda Nagar, P.O.
    + P.S. - Rosera, District - Samastipur, PIN - 848210.
22. Alakh Niranjan, S/o - Ram Prakash Prasad, resident of Moh. - Malgodam,
    Yadubansi Nagar, P.O. + P.S. - Nawada, District - Nawada, PIN - 805110.
23. Prabhakar Kumar, S/o - Rampravesh Prasad, resident of Vill. - Rajanbigha, P.O.
    - Pratapur, P.S. - Chandi, District - Nalanda.
 Patna High Court CWJC No.9575 of 2015 dt.03-11-2015

                                         2/4




    24. Navin Kumar, S/o - Bipin Kumar, resident of Vill. + P.O. - Lodipur, P.S. -
        Mehus, District - Sheikhpura.
    25. Juli Kumari, D/o - Jairam Bhagat, resident of Vill + P.O. - Kerma, P.S. -
        Kurahani, District - Muzaffarpur - 444127.
    26. Soni Kumari, D/o - Ambijka Prasad, resident of Vill. - Hansapur, P.O. - Opp.,
        P.S. - Aungatidhan, District - Nalanda, PIN - 801301.
    27. Anju Kumari, D/o - Braj Kishor Kumar, resident of Vill. - Chathas, P.O. -
        Adhaura, Dist. - Kaimur (Bhabhua), PIN - 821116.
    28. Anil Kumar, S/o - Hari Krishna Das, Vill. - Majhauli, P.O. - Bidupur, P.S. -
        Bidupur, District - Vaishali, PIN - 844502.
    29. Sushmita Bharti, D/o - Satyanarayan Prasad, resident of Vill. - Bhaluee, P.O. -
        Mananpur, P.S. - Chanan, District - Lakhisarai - 811310.
    30. Nagendra Kr. Choudhary, S/o - Sidhu Choudhary, resident of Vill - Sharifabad,
        P.O. Atma, P.S. - Islampur, District - Nalanda, PIN - 801303.
    31. Arti Kumari, D/o - Jitendra Singh, resident of Vill. - Parshurampur, P.O. -
        Surangapur, P.S. - Jehanabad, District - Jehanabad, PIN - 804429.
    32. Sunita Kumari, D/o Umesh Singh, resident of Vill. - Parshurampur, P.O. -
        Surangapur, P.S. - Jehanabad, District - Jehanabad, PIN - 804429.
    33. Chanchala Kumari Chanchal, D/o - Satyendra Kumar Singh, resident of Vill. -
        Thakurbari Dhibrapur, District - Jehanabad,PIN - 804408.
    34. Reshmi Priya, D/o - Sri Basant Kumar, resident of Moh. - Malahchak More,
        P.O. - Jehanabad, District - Jehanabad, PIN - 804408.
    35. Rakhi Kumari, D/o - Rakesh Bihari resident of Vill. - Simari Bigha,
        Warsaliganj, District - Nawada, PIN - 805130.
    36. Sanjeet Kumar, S/o - Surendra Prasad, resident of Vill. - Purani Sangat, P.O. +
        P.S. - Sohsari, District - Nalanda - 803118.
    37. Niranjan Kumar Rajat, s/o - Jaldhar Rajat, resident of A.D.M. Office, Revenue
        Department, District - Bhagalpur, PIN - 812001.
    38. Mithilesh Kumar, S/o - Mantri Mandal resident of At + P.O. - Mathura, P.S. -
        Kahalgaon, District - Bhagalpur, PIN - 813222.
    39. Sushant Kumar Singh, S/o - Ganesh Pd. Singh, resident of At + P.O. - Sultanpur
        East, P.S. - Mohiuddin Nagar, District - Samastipur, PIN - 848501.
    40. Mintoo Kumar, S/o - Dilip Sah, resident of Vill + P.O. + P.S. - Mohiuddin
        Nagar, District - Samastipur, PIN - 848501.
    41. Kismat Kumari, S/o - Sikandar Prasad Singh, resident of Vill. - Amni, P.O. -
        Amni, P.S. - Mansi, District - Khagaria, PIN - 851214.
    42. Pinky Kumari, D/o - Ganouri Mahto, resident of Vill. - Pokharpur, P.O. -
        Kewalakab, P.S. - Dumaria, District - Gaya, PIN - 824206.
    43. Praveen Kumar, S/o - Mahendra Ray, resident of Vill. - Mahmadpur, P.O. -
        Mamsai, via - Jandaha, P.S. - Jeshari, District - Vaishali, PIN - 844505.
    44. Sneha Kumari, S/o - Dularchand Mandal resident of C/o - Ramratan Pandit,
        East Ramkrishna Nagar, NTPC Colony, Sorangpur, Patna - 800027.
    45. Usha Kumari, D/o - Raghunath Prasad Chaurasia, resident of Vill. - Baank, P.O.
        - Beapur, P.S. - Maner, Via - Danapur, Patna - 801503.
    46. Rajesh Kumar, S/o - Vishwanath Prasad, resident of Vill. - Arwal Sipah, P.O. +
        P.S. - Arwal, District - Arwal, PIN - 804401.
    47. Anokha Kumari, D/o - Abhay Kumar, resident of Vill. - Pathraha, P.O. -
        Ghailarh, P.S. - Gailarh, District - Madhepura.
    48. Sushmita Kumari, D/o - Mithlesh Kumar, resident of Vill. - Danapur, P.O. -
        Danapur, District - Patna, PIN - 801503.
    49. Arvind Kumar Mandal, S/o - Lakhan Das Mandal, resident of At - Yogipur,
        Ward No. 12, P.O. - Tamganj, Via - Forbesganj, District - Araria, PIN - 854318.
 Patna High Court CWJC No.9575 of 2015 dt.03-11-2015

                                         3/4




    50. Shatrughan Kumar, S/o - Arjun Ram, resident of Vill. + P.O. - Anandpur, P.S. -
        Bihta, District - Patna.
    51. Rahul Kumar, S/o - Hari Nandan Paswan, resident of Vill. + P.O. - Barni, P.S. -
        Dhanarua, District - Patna.
    52. Anant Kumar, S/o - Subalal Paswan, resident of Vill. + P.O. - Sadna via -
        Masaurhi, Patna - 804452.
    53. Bimlesh Paswan, S/o - Bhagwat Paswan, resident of Vill. - Teghara, P.O. -
        Baluha, District - Saharsa.
    54. Vandana Kumari, D/o - Sunil Kumar, resident of Vill. - Dhanegnaul, P.O. -
        Goramal, District - Vaishali.
    55. Akansha Rani, D/o - Ajay Kumar, resident of Vill. - Khaira, P.O. - Sahar,
        District - Bhojpur, PIN - 802208.
    56. Manita Kumari, D/o - Mithilesh Choubey, resident of Vill. + P.O. - Waina, P.S.
        - Nawanagar, District - Buxar, PIN - 802125.
    57. Rinku Kumari, D/o - Ram Bilas Yadav, resident of Vill. - Budha Nagar,
        Islampur, P.O. + P.S. - Islampur, Nalanda, PIN - 801303.
    58. Neha Kumari, D/o - Munna Sah, resident of Vill. - Anand Nagar, P.O. -
        Shivganj, P.S. - Town, Ara (Bhojpur), PIN - 802301.
    59. Dhananjay Kumar, S/o - Ramashish Ram, resident of Vill. - Gaddopur, P.O. -
        Fakharpur, P.S. - Karpi, District - Arwal, PIN - 804401.
    60. Deepak Deo Kumar Bharti, S/o - Brijnandan Prasad, resident of Vill. - Shivraj
        Bigha, P.O. - Nagwan, P.S. - Kakno, District - Jehanabad, PIN - 804420.
    61. Amit Kumar, S/o - Shatendra Kumar, resident of Vill. - Chananpur, P.O. -
        Akauna, P.S. - Masaurhi, Patna - 804453.
    62. Ritik Kumar, S/o - Biltu Prasad, resident of Vill. + P.O. Mahanadpur, P.S. -
        Deep Nagar, District - Nalanda, PIN - 803216.
    63. Chandra Vikas Kumar, S/o - Deo Bihari Paswan, resident of Vill. - Singhara,
        P.O. - Kamlagopalpur, P.S. - Maner, Patna - 801111.
    64. Chandan Kharwar, S/o - Chhangur Kharwar, resident of Vill. - Koindi, P.O. -
        Badhauna, P.S. - Chainpur, District - Kaimur (Bhabhua), PIN - 821106.
    65. Shyam Deo Prasad, S/o - Gajadhar Saw, resident of Vill + P.O. - Bhadasy, P.S.
        - Arwal, District - Arwal, PIN - 804401.
    66. Priyanka Kumari, D/o - Vishnu Shankar Sharma, resident of Vill. + P.O. -
        Bambhai, P.S. - Karapi, District - Arwal, PIN - 804428.
    67. Md. Samshad Ansari, S/o - Md. Shaharyar Ansari, resident of Vill. - Khardihan,
        P.O. - Chhotaki - Chenari, P.S. - Shivsagar, District - Rohtas, PIN - 821113.
    68. Pappu Kumar Baitha, S/o - Late Sadhu Baitha, resident of Vill. - Bikrampur,
        P.O. - Marhoura, District - Saran, PIN - 841418.
    69. Rakesh Kumar, S/o - Vinay Kumar, resident of Vill. - Tejpratapnagar, New
        Bypass Road, P.S. - Beur, P.O. - Anisabad, District - Patna , PIN - 800002.
    70. Puja Kumari, S/o - Jay Prakash Singh, resident of Vill. + P.O. - Mothahan, P.S.
        - Marhaura, District - Saran, PIN - 841442.
    71. Nilu Kumari, D/o - Nand Kishor Ram, resident of Vill. - Sahiya, P.O. - Sahiya,
        P.S. - Wazirganj, District - Gaya, PIN - 805131.
    72. Pappu Kumar Das, S/o - Nageshwar Das, resident of C/o Nageshwar Das, Vill. -
        Hanuman Nagar, P.O. + P.S. - Mohiuddin Nagar, District - Samastipur.
    73. Sonu Kumari, S/o - Baij Nath Prasad, resident of Vill. - Balihar, P.O. -
        Dullahpur, P.S. - Simri, District - Buxar, PIN - 802118.
    74. Anita Kumari, D/o - Sumer Singh, resident of Vill. + P.O. - Baron, P.S. -
        Nokha, District - Rohtas, PIN - 802215.

                                                                   .... ....   Petitioners
          Patna High Court CWJC No.9575 of 2015 dt.03-11-2015

                                                  4/4




                                                    Versus
             1.   The State of Bihar through the Director General of Police, State of Bihar, Patna.
             2.   The Principal Secretary, Home Department, Govt. of Bihar, Patna.
             3.   The Central Selection Board (Constable Recruitment) through its Chairman, Sri
                  Sai Tara Complex, IAS Colony Jawaharlal Nehru Marg, Patna.
             4.   The Chairman, Central Selection Board (Constable Recruitment), Sri Sai Tara
                  Complex, IAS Colony Jawaharlal Nehru Marg, Patna.

                                                              .... .... Respondents
             ===========================================================
             Appearance :
             For the Petitioner/s : Mr. Manoj Kumar, Advocate
             For the Respondent/s : Mr. Anjani Kumar- AAG-6
             ===========================================================
             CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
             ORAL JUDGMENT
             Date: 03-11-2015

                                 Since the petitioners were seeking similar kind of relief

                  as prayed for in C.W.J.C. No. 9918 of 2015, all the petitioners were

                  heard together. Since C.W.J.C. No. 9918 of 2015 was treated as the

                  lead case, the same was heard and decided by a detailed order.

                                 The reasons assigned in the said writ decided on

                  03.11.2015

also apply the set of facts in the present writ application as well.

In view of the same, the writ application is required to be dismissed and it is dismissed.

(Ajay Kumar Tripathi, J) Vats/-

U